Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Andhra Pradesh - Subsection

Section 95(2) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(2)Witnesses examined for defendant or opponent shall, similarly, be numbered as D.W.1, D.W.2 and so on.