Patna High Court
Govind Jha & Ors vs The State Of Bihar & Ors on 11 February, 2015
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
Patna High Court MJC No.425 of 2013 dt.11-02-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.425 of 2013
IN
Civil Writ Jurisdiction Case No. 11049 of 2012
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1. GOVIND JHA S/O LATE SURYADEO JHA R/O VILL. - PARSAUNA, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
2. RAMAKANT PRASAD S/O LATE MILORI SAH R/O VILL. - PURAINA
GOSAI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
3. SARFUDDIN ANSARI S/O LATE ALAUDDIN ANSARI R/O VILL. -
MAHNAKHARDEUR, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
4. BANTI PRASAD MISHRA S/O LATE JAMADAR MISHRA R/O VILL. -
SIRSIYA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
5. DAYA SHANKAR PANDEY S/O LATE SHUKDEO PANDEY R/O VILL. -
NARKATIYAGANJ, P.S. NARKATIYAGANJ, DISTRICT - WEST
CHAMPARAN
6. CHANDRADEO MAHTO S/O LATE GAURI MAHTO R/O VILL. -
AKRAHIYA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
7. KEDAR MISHRA S/O LATE RAJENDRA MISHRA R/O VILL. - SAVEYA
CHARGAHA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
8. BACHCHA RAI S/O LATE RAJBANSHI RAI R/O VILL. - SIRSIYA, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
9. KAMALDEO PANDEY S/O LATE GOPAL PANDEY R/O VILL. -
LAUKARIYA, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
10. RAJA RAM TRIPATHI S/O LATE RAMNATAYAN TRIPATHI R/O VILL.
- TUMKARIYA, P.S. NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
11. GITA VERMA W/O ASHOK KUMAR VERMA R/O VILL. - MANGALPUR,
P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
12. KANAHAIYA SINGH S/O LATE JAINATH SINGH R/O VILL. -
BAIKUNTHWA, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
13. RAMJI SHARMA S/O LATE GAURISHANKAR SHARMA R/O VILL. -
BAHUARAWA, P.S. SUGAULI, DISTRICT - EAST CHAMPARAN
14. TARKESHWAR RAO S/O LATE BAIDHNATH RAO R/O VILL. -
BAMCHHAPAR, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
15. VIKRAMADITYA KUNWAR S/O LATE MURAT KUNWAR R/O VILL. -
UGRSAIN TOLA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
16. SHUSHILA DEVI W/O SRI GAYA PRASAD SRIVASTAVA R/O VILL. -
SAGAR CHURAMAN, P.S. KESARIYA, DISTRICT - EAST CHAMPARAN
17. SHAMIM ARA W/O LATE KEYAMUDDIN R/O VILL. - PIPRA CHANKI,
P.S. NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
18. RAJDEV MISHRA S/O LATE BHAGWAT MISHRA R/O VILL. -
DANDASPUR, P.S. BANIYAPUR, DISTRICT - SARAN
19. GAYA PRASAD SRIVASTAVA S/O LATE RAM GULAM PRASAD R/O
VILL. - SAGARYU RAMAN, P.S. KESARIYA, DISTRICT - EAST
CHAMPARAN
20. SHIVPUJAN PRASAD S/O LATE GAYA SAH R/O VILL. - KALI BAGH,
P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
21. RAMA SHANKAR RAO S/O LATE SAHEB RAO R/O VILL. -
LAUKARIYA, P.S. BAIRIYA, DISTRICT - WEST CHAMPARAN
22. DHANPATI DEVI W/O SRI RAMANAND PRASAD R/O VILL. - IIMRAM
CHOUK, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
Patna High Court MJC No.425 of 2013 dt.11-02-2015
23. MD. ASIF ANSARI S/O LATE KITAB MIYAN R/O VILL. - BISMARPUR,
P.S. LAURIYA, DISTRICT - WEST CHAMPARAN
24. VASISHTH NARAYAN SINGH S/O LATE BHUP SINGH R/O VILL. -
PARSA, P.S. MANJHAULIYA, DISTRICT - WEST CHAMPARAN
25. JAGDEV PRASAD S/O LATE JAMADAR RAUT R/O VILL. - MANKAR,
P.S. YOGAPATTI, DISTRICT - WEST CHAMPARAN
26. GOPALJI RAI S/O LATE AWADH RAI R/O VILL. - YADAV CHHAPAR,
P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
27. PARSU RAM TRIPATHI S/O LATE MUKTI NATH TIWARI R/O VILL. -
JABDAUL, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
28. ANIRUDH RAI S/O LATE BISHUN RAI R/O VILL. - YADAV CHHAPAR,
P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
29. RAM DAYAL THAKUR S/O LATE DHARIDHAN THAKUR R/O VILL. -
BAROHIYA, P.S. MANJHAULIA, DISTRICT - WEST CHAMPARAN
30. LAKSHMI DEVI W/O LATE MUKTI NATH TIWARI R/O VILL. -
PAKRITAR, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
31. SHAMBHU NATH PANDEY S/O LATE YAMUNA PANDEY R/O VILL. -
JIRIAMVODIYA, P.S. LAURIA, DISTRICT - WEST CHAMPARAN
32. LALAN PRASAD RAI S/O LATE JATA SHANKAR RAI R/O VILL. -
GOVINAPUR, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
33. RUP NARAYAN RAO S/O LATE SURAJ DEO RAO R/O VILL. -
MEDIYARI, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
34. VAELET REMI W/O REMI PASKAL R/O VILL. - CHIRSTIAN QUATER,
P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
35. BHULAN MISHRA S/O LATE SARYU MISHRA R/O VILL. -
MISHRAULI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
36. ADALAT PRASAD S/O LATE SHIVDHARI PRASAD R/O VILL. -
THEKAHAN, P.S. MADHUBAN, DISTRICT - EAST CHAMPARAN
37. SINGHASAN PRASAD S/O LATE SHIVPUJAN PRASAD R/O VILL. -
LAUKARIYA, P.S. BAIRIYA, DISTRICT - WEST CHAMPARAN
38. BRAJESH PANDEY S/O LATE RAJA RAM PANDEY R/O VILL. -
SARGAHIYA, P.S. SIKTA, DISTRICT - WEST CHAMPARAN
39. RAJENDRA PRASAD S/O LATE BABU RAM SAH R/O VILL. -
TIRHUTIYA TOLA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
40. NATHUNI MAHTO S/O LATE BABU RAM MAHTO R/O VILL. -
MANJHARIYA KISHUN, P.S. MAINATAND, DISTRICT - WEST
CHAMPARAN
41. UMA SHANKAR DWIVEDI S/O LATE RAMA DUBEY R/O VILL. -
SIRSIYA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
42. RADHA PRASAD S/O LATE DERI BHAGAT R/O VILL. - AURAIYYA,
P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
43. NATHUNI PRASAD S/O LATE MAHAVIR MAHTO R/O VILL. -
LOHARPATTI, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
44. YUGAL KISHORE JHA S/O LATE BHAGWAN DUTT JHA R/O VILL. -
PIKH MINDA, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
45. PRADHUMAN JHA S/O LATE JAY KRISHNA JHA R/O VILL. -
BARHARAWA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
46. RAJESHWAR TRIPATHI S/O LATE BHAGWATI TIWARI R/O VILL. -
TURHAPATTI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
47. NANDLAL TRIPATHI S/O LATE JAY TIWARI R/O VILL. - SISVANIYA,
P.S. LAURIA, DISTRICT - WEST CHAMPARAN
48. LATIF MIYAN S/O LATE JATAN MIYAN R/O VILL. - BAKUTIYA, P.S.
Patna High Court MJC No.425 of 2013 dt.11-02-2015
YOGAPATTI, DISTRICT - WEST CHAMPARAN
49. GRESITO BYAS S/O LATE TOBI CHAS BHANU R/O VILL. - CHUHRI,
P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
50. BHARAT RAI S/O LATE GAGAN DEO RAI R/O VILL. - SIRSIYA, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
51. JAGDISH PATHAK S/O LATE LAKSHMI PATHAK R/O VILL. -
CHUHRI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
52. SHIVBARAN RAUT S/O LATE NAKCHHED RAUT R/O VILL. - TURHA
PATTI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
53. PUN PUN TIWARI S/O LATE HARIHAR TIWARI R/O VILL. -
LAGHUNAHA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
54. CHANDRA KISHORE PRASAD S/O LATE ISHWAR RAUT R/O VILL. -
LAGHUNAHA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
55. CHANDRA MOHAN JHA S/O LATE MEGHA KANT JHA R/O VILL. -
SUKHISEMARA, P.S. RAMGARHWA, DISTRICT - EAST CHAMPARAN
56. GIRIJA KUMARI W/O LATE BACHCHA SAH R/O VILL. - CHUHARI,
P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
57. RADHA KRISHNA CHAURASIYA S/O LATE RAVATAR BHAGAT R/O
VILL. - AWARAYYA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
58. KRISHNAKANT PRASAD S/O LATE GULJAR MAHTO R/O VILL. -
SABEYA CHARGAHA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
59. DEVENDRA SAH S/O LATE MISHRA SAH R/O VILL. - DURGWALIYA,
P.S. SHIKARPUR, DISTRICT - WEST CHAMPARAN
60. NATHUNI PANDEY S/O LATE DAYAL PANDEY R/O VILL. -
BISHANPURMATHIYA, P.S. YOGAPATTI, DISTRICT - WEST CHAMPARAN
61. KAMAKHYA PATI MISHRA S/O LATE RAM NARAYAN MISHRA R/O
VILL. - TURHA PATTI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
62. SHATRUGHAN PANDEY S/O LATE MAHENDRA PANDEY R/O VILL. -
MANPUR, P.S. LAURIYA, DISTRICT - WEST CHAMPARAN
63. SINGHASAN PRASAD S/O LATE CHANDRIKA PRASAD R/O VILL. -
PAKARIYA, P.S. HARSIDHI, DISTRICT - EAST CHAMPARAN
64. JALIL MIYAN S/O LATE SULEMA MIYAN R/O VILL. - JADO
CHHAPAR, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
65. RAGHUNATH PRASAD S/O LATE UGAM PRASAD R/O VILL. -
BHERIHARWA, P.S. NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
66. BANARAS RAI S/O LATE SAHDEO RAI R/O VILL. - KHOSH, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
67. MD. ZIYAUL RAHMAN S/O LATE MUSTAQUE AHMAD R/O VILL. -
SANTPUR, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
68. ALI LLIYAS S/O LATE ABDUL KARIM R/O VILL. - TURHA PATTI, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
69. LALITA DEVI W/O LATE SINGHSASAN PRASAD R/O VILL. - SAREYA
PIPRA, P.S. GOVINDGANJ, DISTRICT - EAST CHAMPARAN
70. SHUSHILA DEVI W/O LATE RUPNARAYAN PRASAD R/O VILL. -
SAREYA PIPRA, P.S. GOVINDGANJ, DISTRICT - EAST CHAMPARAN
71. CHANDRA BHUSAN MISHRA S/O LATE JAISHANKAR MISHRA R/O
VILL. - KEHUNIYA, P.S. NARKATIYAGANJ, DISTRICT - WEST
CHAMPARAN
72. CHHATHU BHAGAT S/O LATE TEKMAN BHAGAT R/O VILL. - HAT
SARAIYA, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
73. BACHCHA RAUT S/O LATE MUNSHI RAUT R/O VILL. - KUNDILPUR,
P.S. NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
Patna High Court MJC No.425 of 2013 dt.11-02-2015
74. MAKHAN MEHRA S/O LATE MAHANT MEHRA R/O VILL. -
BARGAJAWA, P.S. NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
75. RAMADHAR DWIVEDI S/O LATE RAM LAL DWIVEDI R/O VILL. -
KUNDILPUR, P.S. NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
76. BAIDYA NATH RAO S/O LATE MAHALDAR RAO R/O VILL. -
PHULIYA KHAND, P.S. NARKATIYAGANJ, DISTRICT - WEST
CHAMPARAN
77. RAM SUNDAR HAJRA S/O LATE LAKHAN HAJRA R/O VILL. - FATU
CHHAPAR, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
78. NAYAK SINGH S/O LATE RAMSAWARUP SINGH R/O VILL. -
BAIKUNTHWA, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
79. DURGA SAH S/O LATE JULUM SAH R/O VILL. - AMWA MANJHAR,
P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
80. SUDAMA TIWARI S/O LATE SHESHMANI TIWARI R/O VILL. -
DHODHA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
81. UMAKANT SAH S/O LATE LAKICHAN SAH R/O VILL. - MATYARIYA,
P.S. LAURIYA, DISTRICT - WEST CHAMPARAN
82. SUDAMA PRASAD S/O LATE TULSI PRASAD R/O VILL. -
SUGARCHHAP PIPARA, P.S. LAURIYA, DISTRICT - WEST CHAMPARAN
83. PARSHIDH NARAYAN TIWARI S/O LATE KAPILDEO TIWARI R/O
VILL. - MATIYARIYA, P.S. MANJHOULIA, DISTRICT - WEST
CHAMPARAN
84. CHANDRABALI TIWARI S/O LATE KAILASH TIWARI R/O VILL. -
MATIYARIYA, P.S. LAURIA, DISTRICT - WEST CHAMPARAN
85. MD. SAFIQUE KHAN S/O LATE SHAIKH SAFI R/O VILL. - TELPUR,
P.S. LAURIA, DISTRICT - WEST CHAMPARAN
86. HARI SHANKAR MISHRA S/O LATE KOKIL MISHRA R/O VILL. -
SINTPUR, P.S. LAURIA, DISTRICT - WEST CHAMPARAN
87. RAM BACHAN PRASAD S/O LATE SHYAMA SAH R/O VILL. -
SINTPUR, P.S. LAURIA, DISTRICT - WEST CHAMPARAN
88. BALMIKI SINGH S/O LATE BRICHHA SINGH R/O VILL. - SINTPUR,
P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
89. AMBIKA PRASAD S/O LATE NATHUNI PRASAD R/O VILL. -
CHANPATIA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
90. TRILOKI PRASAD RAI S/O LATE JATA SHANKAR RAI R/O VILL. -
SATWARIYA, P.S. LAURIA, DISTRICT - WEST CHAMPARAN
91. SHRIKANT PRASAD SHRIWASTAVA S/O LATE KEDAR PRASAD
SHRIWASTAVA R/O VILL. - NAWALPUR, P.S. YOGAPATTI, DISTRICT -
WEST CHAMPARAN
92. BRAJBHUSHAN PANDEY S/O LATE BABAN PANDEY R/O VILL. -
BIRWAN, P.S. MANJHAULIA, DISTRICT - WEST CHAMPARAN
93. MURARI PRASAD S/O LATE AYODHYA PRASAD R/O VILL. -
MALDAHIYA, P.S. NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
94. KRIPA NARAYAN RAO S/O LATE DAROGA RAO R/O VILL. -
BALUAHA, P.S. BAGHA - 1, DISTRICT - WEST CHAMPARAN
95. LALAN RAUT S/O LATE NAND RAUT R/O VILL. - MALDAHIYA, P.S.
NARKATIYAGANJ, DISTRICT - WEST CHAMPARAN
96. MD. AZIZ S/O LATE KHUDA RAKHI MIYAN R/O VILL. - GIDHA, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
97. HANIF ANSARI S/O LATE SUKHAL MIYAN R/O VILL. - GIDHA, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
98. ZAHIRUDDIN ANSARI S/O LATE SADAKAT HUSSAIN R/O VILL. -
Patna High Court MJC No.425 of 2013 dt.11-02-2015
RAMNAGAR BANKAT, P.S. RAMNAGAR, DISTRICT - WEST CHAMPARAN
99. SADHU PRASAD RAI S/O LATE NARSINGH RAI R/O VILL. -
LOHARPATTI, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
100. MATHURA RAM S/O LATE RAGHUVIR RAM R/O VILL. -
CHURIHARWA TOLA, P.S. BAIRIYA, DISTRICT - WEST CHAMPARAN
101. NAWAB ANSARI S/O LATE DOST MOHAMMAD MIYAN R/O VILL. -
DHUMANAGAR CHOUK, P.S. NARKATIYAGANJ, DISTRICT - WEST
CHAMPARAN
102. DHURV RAI S/O LATE RAGHUNATH RAI R/O VILL. -
RAMDHURAWA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
103. PRABHA NAND TIWARI S/O LATE AADHA NAND TIWARI R/O VILL.
- MURLI, P.S. AADAPUR, DISTRICT - EAST CHAMPARAN
104. NEZAMUDDIN ANSARI S/O LATE BASHIR MIYAN R/O VILL. -
PIPRA CHANKI, P.S. SHIKARPUR, DISTRICT - WEST CHAMPARAN
105. YOGENDRA NATH PANDEY S/O LATE JADU PANDEY R/O VILL. -
MANGALPUR, P.S. NAUTAN, DISTRICT - WEST CHAMPARAN
106. JOGENDRA PRASAD SINGH S/O LATE RAM CHANDRA SINGH R/O
VILL. - TURHAPATTI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
107. JOGENDRA PRASAD SINGH S/O LATE BRAHAM SINGH R/O VILL. -
RAJA BHAR, P.S. MANJHOULIA, DISTRICT - WEST CHAMPARAN
108. FULENARAYAN SHARMA S/O LATE RAGHUNATH RAI R/O VILL. -
JABDAUL, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
109. CHANDRABHUSAN MISHRA S/O LATE RAJWAL KARAN MISHRA
R/O VILL. - MANJHARIA, P.S. CHANPATIA, DISTRICT - WEST
CHAMPARAN
110. BHAIRO UPADHYA S/O LATE FALI UPADHYA R/O VILL. - BELWA,
P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
111. MOHAN MISHRA S/O LATE AYODHYA MISHRA R/O VILL. - PURANI
GUDRI, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
112. NOORJAHAN BEGUM S/O LATE MD. ISLAM ANSARI R/O VILL. -
LAL BAJAR, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
113. RAVINDRA PRASAD SINGH S/O LATE DEVNANDAN SINGH R/O
VILL. - KHOSH KONIHYA, P.S. KESARIYA, DISTRICT EAST CHAMPARAN
114. CHANDRIKA CHOUBEY S/O LATE SITARAM CHOUBEY R/O VILL. -
LAL SARAIYA, P.S. MANJHOULIA, DISTRICT - WEST CHAMPARAN
115. MD. ALAM S/O LATE WALI MIYAN R/O VILL. - MAHUAWA, P.S.
CHANPATIA, DISTRICT - WEST CHAMPARAN
116. DINESH BIHARI LAL S/O LATE UDAI LAL R/O VILL. - BALUA, P.S.
YOGAPATTI, DISTRICT - WEST CHAMPARAN
117. SHRI NARAYAN SINGH S/O LATE AMBIKA SINGH R/O VILL. -
MINAPUR, P.S. RAMGARHWA, DISTRICT - EAST CHAMPARAN
118. ABDUL AZIZ S/O LATE SHAIKH MOLVI R/O VILL. - BELWA, P.S.
SATHI, DISTRICT - WEST CHAMPARAN
119. MD. EKRAMUL HAQUE S/O LATE MD. IBRAHIM R/O VILL. -
FENHARI, P.S. PATAHI, DISTRICT - EAST CHAMPARAN
120. ALI AHSAN S/O LATE ABDUL HAFIZ ANSARI R/O VILL. - JORA
INAR, P.S. BETTIAH, DISTRICT - WEST CHAMPARAN
121. RAM CHANDRA PANDEY S/O LATE RAMA KANT PANDEY R/O
VILL. - AHIRAVI TOLA, P.S. BAGAHA, DISTRICT - WEST CHAMPARAN
122. TRIPURARI SHARAN RAO S/O LATE BIR BAHADUR RAO R/O VILL.
- LOUKARIA, P.S. BAIRIYA, DISTRICT - WEST CHAMPARAN
123. SHIV BALAK RAUT S/O LATE KASHI RAUT R/O VILL. - PARSA
Patna High Court MJC No.425 of 2013 dt.11-02-2015
DUMARIYA, P.S. SUGAULI, DISTRICT - EAST CHAMPARAN
124. TRIYUGI NARAYAN MISHRA S/O LATE PASHUPATI MISHRA R/O
VILL. - AJUA, P.S. SHIKARPUR, DISTRICT - WEST CHAMPARAN
125. AJAY KUMAR PANDEY S/O LATE BINDHYACHAL PANDEY R/O
VILL. - SATBHIRWA, P.S. MANJHOULIA, DISTRICT - WEST CHAMPARAN
126. RAMASHISH RAO S/O LATE SARJUG RAO R/O VILL. - DUKHI
CHHAPAR, P.S. SIKTA, DISTRICT - WEST CHAMPARAN
127. JOGENDRA MISHRA S/O LATE LAKSHMAN MISHRA R/O VILL. -
TIKULIYA, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
128. RAM MILAN MISHRA S/O LATE RAJDHARI MISHRA R/O VILL. -
SIMARI MAHULI, P.S. RAM NAGAR, DISTRICT - WEST CHAMPARAN
129. RAM PUJAN MISHRA S/O LATE KISHUN MISHRA R/O VILL. -
TURHA PATTI, P.S. CHANPATIA, DISTRICT - WEST CHAMPARAN
130. RAMESHWAR UPADHYA S/O LATE GAURISHANKAR UPADHYA R/O
VILL. - RAMNAGAR BANKAT, P.S. MANJHOULIA, DISTRICT - WEST
CHAMPARAN
.... .... PETITIONER/S
VERSUS
1. THE STATE OF BIHAR
2. SRI AMARJEET SINHA, THE PRINCIPAL SECRETARY, DEPARTMENT
OF HUMAN RESOURCES DEVELOPMENT, GOVT. OF BIHAR, PATNA
3. SRI KAMAL KUMAR SINHA, THE DIRECTOR, SECONDARY
EDUCATION, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT,
GOVT. OF BIHAR, PATNA
4. SRI SRIDHAR C, THE DISTRICT MAGISTRATE, WEST CHAMPARAN AT
BETTIAH
5. SRI. HARIHAR NATH JHA, THE DISTRICT EDUCATION OFFICER WEST
CHAMPARAN AT BETTIAH
6. SMT. VIBHA KUMARI, THE DISTRICT SUPERINTENDENT OF
EDUCATION, WEST CHAMPARAN AT BETTIAH
7. SMT. VIBHA KUMARI, THE DISTRICT PROGRAMME OFFICER, (
EDUCATION SECTION ) ESTABLISHMENT, WEST CHAMPARAN AT
BETTIAH
.... .... OPPOSITE PARTY/S
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Appearance :
For the Petitioner/s : Mr. MD. NADIM SERAJ
For the Respondent/s : Mr. AMAR NATH DEO SC26
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR MISHRA
ORAL JUDGMENT
Date: 11-02-2015
Learned counsel for the petitioners and learned
counsel for the State are present.
The present contempt application has been filed for
Patna High Court MJC No.425 of 2013 dt.11-02-2015
noncompliance of the order dated 19.07.2012 passed in C.W.J.C.
No. 11049 of 2012, whereunder the direction was given to the
Grievance Redressal Committee to consider the representations of
the petitioners, grant them a personal and or representative
hearing and pass a reasoned and speaking order within a
maximum period of three months from the date of receipt and/or
presentation of a copy of this order. If the Grievance Redressal
Committee finds justification in the claim or in any part of the
claim, considering that the petitioners are Senior citizens, the
Grievance Redressal Committee is obliged not only to pass an
order with regard to their entitlement but to ensure that the
legitimate dues, if any, as determined by the Grievance Redressal
Committee are also physically made available to the petitioners
within a maximum period of another four weeks from the date of
such order.
Learned A.C. to S.C. 26 submits that in compliance of
the order under contempt, the representations of the petitioners
have been disposed of denying their claim vide order dated
15.11.2014passed by the District Education Officer, West Champaran, Bettiah and the same has been communicated to the petitioners also, which would appear from paragraphs 5 and 6 of the show cause filed on behalf of the opposite party nos. 5 and 7. Patna High Court MJC No.425 of 2013 dt.11-02-2015 On the other hand, learned counsel for the petitioners submits that the there was a direction to dispose of the representations of the petitioners within a period of three months from the date of receipt and/or presentation of a copy of this order but the representations of the petitioners have been disposed of by the opposite parties on 15.11.2014 in detailed orders after filing of the present contempt application negating the claim of the petitioners.
Since the order, under contempt, has already been complied with, therefore, no action is required. However, if the petitioners feel any grievance, he may take recourse in accordance with law. Accordingly, this contempt application is disposed of.
(Rajendra Kumar Mishra, J) Bhardwaj/-
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