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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Karnataka - Subsection

Section 20(1)(l) in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016

(l)forming open spaces for the better ventilation of the area comprised in the Sangolli Rayanna Kshetra or in any adjoining area;