Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 47 in Goa Prisons Rules, 2006 47. Fire arms to be kept in Guard Room when not in use. - The firearms shall always have the bayonet fixed, and shall remain in the guardroom when not in use.
