Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 27 in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994 27. Offence to be cognizable, non- bailable and non- compoundable. Every offence under this Act shall be cognizable, non- bailable and non- compoundable.
