Section 93 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
93. Working of the double gate system.
- Jails, are provided with double gates and wickets. The gate-keepers shall open only one gate or wicket at a time, and before doing so, shall assure himself that the other means of entry and exits are securely bolted and locked. Ingress and regress for ordinary purposes shall take place through the wicket door-ways. The inner gate shall be provided with an eye-hole to enable the gate-keeper to see into the jail without the necessity of opening either the inner gate or wickets. The main gate shall be , opened only under the supervision of an officer not below the rank of an Assistant Superintendent for permitting stores to come in and under the order of the Superintendent for all other purposes.
