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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(15) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(15)The Vice-Chancellor shall be entitled to travelling and daily allowance at such rates as may be fixed by the Board of Management of the University.