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[Cites 0, Cited by 0] [Section 73(6)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(6)(b) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(b)be paid such leave encashment as admissible to the employees of the Central Government of corresponding grade and level from time to time.