Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(xvii) in Tamil Nadu District Municipalities Building Rules, 1972 (xvii)"storey" means the part of a building between the upper surface of the floor and upper surface of the floor next above or the underside of roof;
