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Supreme Court - Daily Orders

Bharat Sanchar Nigam Limited vs Tata Communications Ltd. on 25 July, 2022

Bench: Indira Banerjee, V. Ramasubramanian

     ITEM NO.4                                   COURT NO.7                   SECTION XVII

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS

                                          Civil Appeal   No(s).    4506/2022

     BHARAT SANCHAR NIGAM LIMITED                                               Appellant(s)

                                                         VERSUS

     TATA COMMUNICATIONS LTD. & ORS.                                            Respondent(s)

     (FOR ADMISSION )

     Date : 25-07-2022 This appeal was called on for hearing today.

     CORAM :                   HON'BLE MS. JUSTICE INDIRA BANERJEE
                               HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Appellant(s)                      Mr.   Nalin Kohli, Adv.
                                           Ms.   Vishakha Ahuja, Adv.
                                           Mr.   Tejveer Bhatia, Adv.
                                           Mr.   Gaurav Sharma, AOR

     For Respondent(s)                     Mr. Harsh Kaushik, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Issue notice.

Mr. Harsh Kaushik, learned Advocate on Record, who is on caveat, accepts notice.

Let the matter be tagged and listed along with Civil Appeal No. 2814/2020 and Civil Appeal No. 2725/2020.

(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rachna Date: 2022.07.25 17:23:44 IST Reason: