Supreme Court - Daily Orders
Bharat Sanchar Nigam Limited vs Tata Communications Ltd. on 25 July, 2022
Bench: Indira Banerjee, V. Ramasubramanian
ITEM NO.4 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4506/2022
BHARAT SANCHAR NIGAM LIMITED Appellant(s)
VERSUS
TATA COMMUNICATIONS LTD. & ORS. Respondent(s)
(FOR ADMISSION )
Date : 25-07-2022 This appeal was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr. Nalin Kohli, Adv.
Ms. Vishakha Ahuja, Adv.
Mr. Tejveer Bhatia, Adv.
Mr. Gaurav Sharma, AOR
For Respondent(s) Mr. Harsh Kaushik, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Mr. Harsh Kaushik, learned Advocate on Record, who is on caveat, accepts notice.
Let the matter be tagged and listed along with Civil Appeal No. 2814/2020 and Civil Appeal No. 2725/2020.
(MANISH ISSRANI) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rachna Date: 2022.07.25 17:23:44 IST Reason: