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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Nagaland - Subsection

Section 11(1)(b) in Nagaland Registration of Births and Deaths Rules, 1972

(b)if the register is not in his possession and if the information is given orally make a report giving necessary particulars, and if the information is given in writing, forward the same to the officer specified by the State Government in this behalf for making the necessary entry on payment of a late fee of rupee two.