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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1) in The Delhi Preservation Of Trees Act, 1994

(1)Any person who contravenes any of the provisions of this Act or rules or orders made thereunder shall, on conviction, be published with imprisonment which may extend to one year or with fine which may extend to one thousand rupees or with both.