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Delhi High Court - Orders

Dr Nabila Sadiq vs Jamia Millia Islamia & Ors on 22 February, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~17, 18, 21, 24 & 25
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 8454/2020, CM No. 27309/2020
                                    DR NABILA SADIQ                                 ..... Petitioner
                                                     Through: Mr. Anil Nauriya, Adv. with
                                                                Ms. Sumita Hazarika and
                                                                Ms. Priyanka Rajora, Advs.
                                                     versus

                                    JAMIA MILLIA ISLAMIA & ORS.                ..... Respondents
                                                   Through: Mr. Fuzail Ahmad Ayyubi, Standing
                                                            Counsel with Ms. Akanksha Rai,
                                                            Adv. for Jamia Millia Islamia.
                                                            Mr. Apoorv Kurup and Ms. Nidhi
                                                            Mittal, Advs. for UGC
                                                            Mr. Satyendra Kumar, SCGC for UOI
                              AND
                              +   W.P.(C) 10702/2020
                                  DR FIRDOUS AZMAT SIDDIQUI                            ..... Petitioner
                                                   Through:
                                                   versus

                                    JAMIA MILLIA ISLAMIA & ORS.                  ..... Respondents
                                                   Through: Mr. Fuzail Ahmad Ayyubi, Standing
                                                            Counsel with Ms. Akanksha Rai,
                                                            Adv. for Jamia Millia Islamia.
                                                            Mr. Apoorv Kurup and Ms. Nidhi
                                                            Mittal, Advs. for UGC
                              AND
                              +   CONT.CAS(C) 602/2020
                                  PROF. SABIHA HUSSAIN                                   ..... Petitioner
                                                Through:
                                                versus

                                    JAMIA MILIA ISLAMIA THROUGH: ITS VICE CHANCELLOR
                                    PROF. NAJMA AKHTAR & ANR.
                                                                               ..... Respondents
                                                   Through: Mr. Fuzail Ahmad Ayyubi, Standing


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.02.2021
19:08:08
                                                                    Counsel with Ms. Akanksha Rai,
                                                                   Adv. for Jamia Millia Islamia.
                              AND
                                    W.P.(C) 7864/2020, CM No. 25800/2020
                                    DR. SURAIYA TABASSUM                              ..... Petitioner
                                                     Through:
                                                     versus

                                    JAMIA MILLIA ISLAMIA UNIVERSITY THROUGH: THE VICE
                                    CHANCELLOR & ORS.                            ..... Respondents
                                                   Through: Mr. Fuzail Ahmad Ayyubi, Standing
                                                            Counsel with Ms. Akanksha Rai,
                                                            Adv. for Jamia Millia Islamia.
                                                            Mr. Apoorv Kurup and Ms. Nidhi
                                                            Mittal, Advs. for UGC
                              AND
                              +   W.P.(C) 7928/2020, CM No. 25930/2020
                                  DR MEHAR FATIMA HUSSAIN                        ..... Petitioner
                                                   Through: Mr. Mahinder J.S. Rupa and
                                                              Ms. Monka Rani, Adv.
                                                   versus

                                    JAMIA MILLIA ISLAMIA THROUGH: ITS VICE CHANCELLOR
                                    & ORS.                                       ..... Respondents
                                                   Through: Mr. Fuzail Ahmad Ayyubi, Standing
                                                            Counsel with Ms. Akanksha Rai,
                                                            Adv. for Jamia Millia Islamia.
                                                            Mr. Apoorv Kurup and Ms. Nidhi
                                                            Mittal, Advs. for UGC
                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                             ORDER

% 22.02.2021 Re-notify on March 08, 2021.

V. KAMESWAR RAO, J FEBRUARY 22, 2021/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.02.2021 19:08:08