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[Cites 0, Cited by 0] [Section 137] [Entire Act]

State of Goa - Subsection

Section 137(2) in The Goa Panchayat Raj Act, 1994

(2)A member of the Zilla Panchayat may also call the attention of the Adhyaksha to any neglect in the execution of the work of the Zilla Panchayat, to any waste of property belonging to of the Zilla Panchayat, or to the wants of any locality within the district and may suggest any improvements, which may appear desirable.