Section 3(2)(b) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)for defining the obligations of registered unprotected workers and employers subject to the fulfilment of which the scheme may apply to them;

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