Punjab-Haryana High Court
Sanjeev Kochhar vs State Of Haryana And Another on 12 January, 2022
Author: Alka Sarin
Bench: Alka Sarin
121
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-48385-2021(O&M)
Date of decision : 12.01.2022
Sanjeev Kochhar
... Petitioner(s)
Versus
State of Haryana and another
... Respondent(s)
CORAM: HON'BLE MRS. JUSTICE ALKA SARIN
Present: Mr. Pawan Kumar Hooda, Advocate for the petitioner.
****
ALKA SARIN, J. (ORAL)
Heard through video conferencing.
At the very outset, learned counsel for the petitioner seeks permission to withdraw the present petition.
Permitted to do so.
Dismissed as withdrawn.
( ALKA SARIN ) 12.01.2022 JUDGE Yogesh Sharma NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO YOGESH SHARMA 2022.01.13 10:54 I attest to the accuracy of this order. Punjab and Haryana High Court at Chandigarh