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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(i) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(i)Candidates should have passed or appeared for the final year of Intermediate Examination (10+2 pattern) with Mathematics, Physics and Chemistry as optionals or elated vocational courses in the fields of Engineering and Technology, conducted by the Board of Intermediate Education, Andhra Pradesh along with bridge course or courses conducted by it for candidates enrolled during 2000-2002 and subsequent batches, or any other examination recognised as equivalent thereto by the Board of Intermediate Education, Andhra Pradesh.