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[Cites 0, Cited by 18] [Article 356(1)] [Article 356] [Constitution]

Constitution Subarticle

Article 356(1)(a) in Constitution of India

(a)assume to himself all or any of the functions of the Government of the State and all or any of the powers vested in or exercisable by the Governor or any body or authority in the State other than the Legislature of the State;