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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1) in The Orissa Municipal Corporation Act, 2003

(1)Every meeting of the Corporation shall be presided over by the Mayor or in his absence, by the Deputy Mayor or in the absence of both the Mayor and the Deputy Mayor, by a Corporator chosen by the meeting to preside for the occasion.