Jammu & Kashmir High Court - Srinagar Bench
University Of Kashmir & Ors vs Faheem ---Respondent(S) on 24 October, 2019
Bench: Chief Justice, Rajesh Bindal
Serial No. 6
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
At SRINAGAR
LPAW No. 23/2014
University of Kashmir & Ors. ---Petitioner/Appellant(s)
Through: Mr. J. A. Kawoosa, Adv.
V/s
Faheem ---Respondent(s)
Through: None
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
ORDER
24.10.2019 Counsel for the respondent is not available.
In the interest of justice, list again on 20th February 2020.
(RAJESH BINDAL) (GITA MITTAL) JUDGE CHIEF JUSTICE Srinagar 24.10.2019 Altaf MOHAMMAD ALTAF NIMA 2019.10.24 16:57 I attest to the accuracy and integrity of this document