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Jammu & Kashmir High Court - Srinagar Bench

University Of Kashmir & Ors vs Faheem ---Respondent(S) on 24 October, 2019

Bench: Chief Justice, Rajesh Bindal

            Serial No. 6
            Advance List


                      IN THE HIGH COURT OF JAMMU AND KASHMIR
                                     At SRINAGAR
                                             LPAW No. 23/2014

           University of Kashmir & Ors.                                  ---Petitioner/Appellant(s)
                                  Through: Mr. J. A. Kawoosa, Adv.

                                                     V/s
           Faheem                                                                ---Respondent(s)
                                  Through: None


           CORAM:

                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE

                                                 ORDER

24.10.2019 Counsel for the respondent is not available.

In the interest of justice, list again on 20th February 2020.

(RAJESH BINDAL) (GITA MITTAL) JUDGE CHIEF JUSTICE Srinagar 24.10.2019 Altaf MOHAMMAD ALTAF NIMA 2019.10.24 16:57 I attest to the accuracy and integrity of this document