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State of Uttar Pradesh - Section

Section 5 in The U.P. Forest Department Draftsmen Service Rules, 1980

5. Source of recruitment.

- Recruitment to various categories of posts shall be made from the following sources :
(i)Head Draftsman. - By promotion from amongst the permanent Draftsmen who have put in at least ten years service (including temporary service) on the post of Draftsman.
(ii)Draftsman. - By direct recruitment.