Gujarat High Court
Megha Mehul Gamadia & vs Republic Christian Co.Operative ... on 26 August, 2016
Author: A.G.Uraizee
Bench: A.G.Uraizee
C/CA/6701/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 6701 of 2016
In APPEAL FROM ORDER-STAMP NUMBER NO. 259 of 2016
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MEGHA MEHUL GAMADIA & 1....Applicant(s)
Versus
REPUBLIC CHRISTIAN CO.OPERATIVE HOUSING SOCIETY
LTD....Respondent(s)
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Appearance:
MR SP MAJMUDAR, ADVOCATE for the Applicant(s) No. 1 - 2
ULLASH N GOHIL, ADVOCATE for the Applicant(s) No. 1 - 2
MR DAXESH T DAVE, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 26/08/2016
ORAL ORDER
Mr. Aayog Doshi learned Advocate for Mr. S.P.Majmudar, learned Advocate for the applicants seeks time to file rejoinder affidavit.
Stand over to 02.09.2016.
(A.G.URAIZEE,J) Page 1 of 2 HC-NIC Page 1 of 2 Created On Sun Aug 28 08:10:09 IST 2016 C/CA/6701/2016 ORDER PALAK Page 2 of 2 HC-NIC Page 2 of 2 Created On Sun Aug 28 08:10:09 IST 2016