Supreme Court - Daily Orders
M/S Arif Azim Co. Ltd. vs M/S Micromax Informatics Fze on 6 October, 2023
ITEM NO.36 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s).31/2023
M/S ARIF AZIM CO. LTD. Petitioner(s)
VERSUS
M/S MICROMAX INFORMATICS FZE Respondent(s)
(WITH IA No. 110061/2023 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 110062/2023 - EXEMPTION FROM FILING O.T.,
IA No. 110064/2023 - INTERVENTION/IMPLEADMENT)
Date : 06-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. R. Sathish, AOR
Mr. Mohan Das KK, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Mathen Joseph, Adv.
Mrs. S. Geetha, Adv.
For Respondent(s) Mr. Mudit Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List the Arbitration Petition on 13 October 2023.
2 Counter affidavit be filed in the meantime.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2023.10.06 16:58:45 IST Reason: