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State of Goa - Section

Section 13 in The Goa, Daman and Diu Land Revenue (Conversion of use of land and non-agricultural assessment) Rules, 1969

13. Maintenance of statistics of sales, etc.

- The Collector shall maintain a record of all registered sale and leases, and of award under the Land Acquisition Act, 1894, of non-agricultural lands in different blocks in an urban area in the forms in Schedule IV, V and VI respectively.