Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 27 January, 2025

Author: Navin Chawla

Bench: Navin Chawla

                             $~27
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 12340/2022
                                  DR. ASHOK KUMAR AREAN           .....Petitioner
                                                   Through:

                                                                            versus

                                       DIRECTOR GENERAL, NDRF & ORS.       .....Respondents
                                                    Through: Ms.Bharathi Raju, SPC for UOI

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                       HON'BLE MS. JUSTICE SHALINDER KAUR
                                                     ORDER

% 27.01.2025 It is already 04:45 P.M. List on 19th August, 2025.

NAVIN CHAWLA, J SHALINDER KAUR, J JANUARY 27, 2025/ SG Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2025 at 00:20:17