Delhi High Court - Orders
Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 27 January, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12340/2022
DR. ASHOK KUMAR AREAN .....Petitioner
Through:
versus
DIRECTOR GENERAL, NDRF & ORS. .....Respondents
Through: Ms.Bharathi Raju, SPC for UOI
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 27.01.2025 It is already 04:45 P.M. List on 19th August, 2025.
NAVIN CHAWLA, J SHALINDER KAUR, J JANUARY 27, 2025/ SG Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/02/2025 at 00:20:17