Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(1) in The Orissa State Electricity (Supply) Rules, 1962

(1)The Board may, subject to the provisions of the Act and these rules, mortgage or charge the works and all the revenues of the Board or any specific property forming part of those works,