Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Assam - Subsection Section 34(2) in Assam Yoga Council Act, 2018 (2)The Registrar shall, from time-to-time, as occasion arises, cause to be printed and published a list supplementary thereto, containing additions and alterations in the register since the publication of the list under subsection (1).
