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Supreme Court - Daily Orders

Nishant Kumar vs Union Of India on 9 May, 2019

Bench: Sanjay Kishan Kaul, Indira Banerjee

     ITEM NO.53                               COURT NO.14                        SECTION X

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                                     Writ Petition (Civil) No.609/2018

     NISHANT KUMAR & ANR.                                                        Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                       Respondent(s)
     IA No.-80349/2018-APPROPRIATE ORDERS/DIRECTIONS
     IA No.-76632/2019-APPLICATION FOR PERMISSION
     Date : 09-05-2019 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)                   Mr. Amit Gupta, Adv.
                                         Ms. Sonal M., Adv.
                                         for M/S. Mitter & Mitter Co., AOR

     For Respondent(s)                   Mr. Apoorv Kurup, AOR
                                         Mr. Chanakya Boxipatro, Adv.
                                         Ms. Nidhi Mittal, Adv.

                                         Dr. Rajesh Pandey, Standing counsel for the
                                                                State of Chhattisgarh
                                         Mr. Mahesh Pandey, Adv.
                                         Mr. Diganta Gogoi, Adv.
                                         Mr. Bitu Kumar Singh, Adv.

                                         Mr. Aniruddha P. Mayee, AOR

                                         Mr. Sachin Sharma, Adv.
                                         Mr. Arvind Kumar Sharma, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

IA No.-76632/2019 The application is allowed in terms of order passed on 30-07-2018 in writ petition No.519 of 2018 and connected matters (Annexure A/2).

                                  The sealed    cover is,       thus, not      required to      be
Signature Not Verified     taken on record.
Digitally signed by
POOJA ARORA
Date: 2019.05.11
13:40:17 IST
Reason:




                         (POOJA ARORA)                                   (ANITA RANI AHUJA)
                         COURT MASTER                                       COURT MASTER