Supreme Court - Daily Orders
Nishant Kumar vs Union Of India on 9 May, 2019
Bench: Sanjay Kishan Kaul, Indira Banerjee
ITEM NO.53 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.609/2018
NISHANT KUMAR & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
IA No.-80349/2018-APPROPRIATE ORDERS/DIRECTIONS
IA No.-76632/2019-APPLICATION FOR PERMISSION
Date : 09-05-2019 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Amit Gupta, Adv.
Ms. Sonal M., Adv.
for M/S. Mitter & Mitter Co., AOR
For Respondent(s) Mr. Apoorv Kurup, AOR
Mr. Chanakya Boxipatro, Adv.
Ms. Nidhi Mittal, Adv.
Dr. Rajesh Pandey, Standing counsel for the
State of Chhattisgarh
Mr. Mahesh Pandey, Adv.
Mr. Diganta Gogoi, Adv.
Mr. Bitu Kumar Singh, Adv.
Mr. Aniruddha P. Mayee, AOR
Mr. Sachin Sharma, Adv.
Mr. Arvind Kumar Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA No.-76632/2019 The application is allowed in terms of order passed on 30-07-2018 in writ petition No.519 of 2018 and connected matters (Annexure A/2).
The sealed cover is, thus, not required to be
Signature Not Verified taken on record.
Digitally signed by
POOJA ARORA
Date: 2019.05.11
13:40:17 IST
Reason:
(POOJA ARORA) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER