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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Punjab - Subsection

Section 6A(7) in The Punjab Factory Rules, 1952

(7)Personal Protective Equipment. - (1) The occupier of the factory shall provide and maintain in good and clean condition suitable overalls and head coverings for all persons employed in any manganese process and such overalls and head coverings shall be worn by the persons while working on a manganese process.