Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(i) in Andhra Pradesh Pulses (Licensing Storage and Regulation) Order, 2007 (i)"Category A City" ; means a city, included as Category A city in the Schedule-II to this Order having a population of 10 lakhs and more;
