Supreme Court - Daily Orders
Principal Director Of Audit (Central) ... vs M/S. Golflinks Software Park Pvt. Ltd. ... on 23 February, 2016
ITEM NO.44 REGISTRAR COURT. 1 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Transfer Petition(s)(Civil) No(s). 877-881/2015
PRINCIPAL DIRECTOR OF AUDIT (CENTRAL) AND ORS. ETC. ETC.
Petitioner(s)
VERSUS
M/S. GOLFLINKS SOFTWARE PARK PVT. LTD. ETC. ETC. Respondent(s)
(with appln. (s) for stay and office report)
Date : 23/02/2016 These petitions were called on for hearing today.
For Petitioner(s)
Mr. A. Deb Kumar, Adv.
Mr. D. S. Mahra,Adv.
For Respondent(s)
Mr. J.K. Mittal, Adv.
Mr. Akshat Goel,Adv.
Mr. D.N. Ray, Adv.
Mrs. Sumita Ray,Adv.
Mr. A. Deb Kumar, Adv.
Mr. D.S. Mahra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent in TP(C) Nos.880 and 881/2015 has already filed counter affidavit.
Nobody appears for the sole respondent in TP(C) No.877/2015, despite due service.
Await certificate of service of the sole respondent from the Hon'ble High Court in TP(C) Nos.878 and 879/2015. Signature Not Verified Digitally signed by Rupam Dhamija Date: 2016.02.23
Reminder be issued to this effect. 17:07:13 IST Reason: List again on 6.4.2016.
(PAWAN DEV KOTWAL) Registrar