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State of Madhya Pradesh - Section

Section 6 in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

6. Entrance fee.

- No person above the age of fifteen years shall enter any State-protected monument or part thereof specified in the Second Schedule except on payment of such fee as may be prescribed by the Director:Provided that the Director may, by order direct that on such occasions and for such periods as may be specified in the order, no fee shall be charged for entry into a State-protected monument or part thereof.