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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(17) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(17)Election officer shall consider such objections on the basis of the record of the Association and the Rajasthan State Sports Council/District Sports Council and shall give his verdict in writing after getting it approved by the Council concerned and shall publish a final Voter's List and List of persons eligible to contest the elections at least 7 days before the date of the elections.