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State of Assam - Section

Section 7 in Assam Prohibition of Smoking and Non-Smokers' Health Protection Act, 1999

7. Prohibition of advertisement of cigarettes etc.

- Notwithstanding anything contained in any other law for the time being in force, no person shall advertise in any place of public work or use and any public service vehicle which may promote smoking, or the sale of cigarettes and beedis etc.