Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Andhra Pradesh - Subsection Section 35(d) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006 (d)The membership certificate shall be issued to various ranks of the department in the format prescribed in Form No. 1 appended to these Rules;
