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State of Himachal Pradesh - Section

Section 13 in Himachal Pradesh Waqf Rules, 2016

13. Displaying of lists.

- The lists obtained under rule 11, shall be displayed on the notice board of the Election Authority and in the office of the Board, not less than seven days from the date notified for election under sub-rule (2) of rule 15, and shall be notified in one Urdu, Hindi and English/local language newspapers having circulation in the area