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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(b) in The Andhra Pradesh Revenue Summonses Act, 1869

(b)the scale of fees to be levied for the service of processes, when summons are issued at the instance of parties in an enquiry.