Gujarat High Court
Shree Traders vs Indequip Engineering Ltd. on 26 September, 2019
Author: V. P. Patel
Bench: V.P. Patel
C/FA/804/2002 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 804 of 2002
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SHREE TRADERS
Versus
INDEQUIP ENGINEERING LTD. & 1 other(s)
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Appearance:
MR DHARMESH V SHAH(1050) for the Appellant(s) No. 1
A R PATEL(7352) for the Defendant(s) No. 1
MS AB CHATURVEDI(5419) for the Defendant(s) No. 1
RULE SERVED BY DS(65) for the Defendant(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE V.P. PATEL
Date : 26/09/2019
ORAL ORDER
Learned advocate Mr.A.R.Patel appearing for the respondent No.1 seeks time. Learned advocate Mr.Dharmesh V.Shah for the appellant is present and he has no objection for adjournment.
Registry is directed to call for the record and proceedings from the court concerned within a period of 15 days.
The matter is adjourned.
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