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Gujarat High Court

Shree Traders vs Indequip Engineering Ltd. on 26 September, 2019

Author: V. P. Patel

Bench: V.P. Patel

          C/FA/804/2002                                  ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                      R/FIRST APPEAL NO. 804 of 2002

===============================================
                             SHREE TRADERS
                                  Versus
                 INDEQUIP ENGINEERING LTD. & 1 other(s)
===============================================
Appearance:
MR DHARMESH V SHAH(1050) for the Appellant(s) No. 1
A R PATEL(7352) for the Defendant(s) No. 1
MS AB CHATURVEDI(5419) for the Defendant(s) No. 1
RULE SERVED BY DS(65) for the Defendant(s) No. 2
===============================================

 CORAM: HONOURABLE MR.JUSTICE V.P. PATEL

                           Date : 26/09/2019

                              ORAL ORDER

Learned advocate Mr.A.R.Patel appearing for the respondent No.1 seeks time. Learned advocate Mr.Dharmesh V.Shah for the appellant is present and he has no objection for adjournment.

Registry is directed to call for the record and proceedings from the court concerned within a period of 15 days.

The matter is adjourned.

(V. P. PATEL,J) DHARMENDRA KUMAR Page 1 of 1 Downloaded on : Sat Sep 28 22:48:02 IST 2019