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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(b) in Money Circulation Scheme (Banning) Rules, 2013

(b)"Compensation Plan" means plans whether explicitly stated or not, but put in practice by the business entities for distribution of benefits to the subscribers;