Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 82 in State Bank of India General Regulations, 1955 82. Service of notice on State Bank . - A notice may be served on the State Bank by leaving it at, or sending it by post to, any local head office of the State Bank.
