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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000

3. Standards of Performance.

- The licensee is required to maintain standards of performance for all consumers in the manner prescribed hereafter in these Regulations. The limits prescribed in these standards refer to the maximum time required to be taken to perform different activities of consumer service. It shall be the endeavour of the licensee to provide best possible service well within time limits specified in these regulations. The licensee shall register every complaint of a consumer regarding failure of power supply, quality of power supply, meters and payment of bills and intimate the complaint number.