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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(3)(b) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(b)such tendered ballot paper and its counterfoil shall be endorsed on the back with the words "Tendered ballot paper" by the Presiding Officer in his own hand and signed by him.