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[Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9A(1)(iii) in The U.P. Basic Education Provident Fund Rules, 1975

(iii)meeting the expenses in connection with the illness, confinement or disability including where necessary the travelling expenses of the subscriber, members of his family or any other person actually dependant on him.