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Union of India - Section

Section 2 in The Science and Engineering Research Board Rules, 2010

2. Definitions. - In these rules, unless the context otherwise requires,-

(a)"Act" means the Science and Engineering Research Board Act, 2008 (9 of 2009);
(b)"form" means the forms annexed to these rules;
(c)"section" means the section of the Act;
(d)all other words and expressions used in these rules and not defined, but defined in the Act, shall have the meanings respectively assigned to them in the Act.