Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(1)The Secretary or the Joint Secretary may or when so directed convene a meeting of the Committee at the place, date and time to be fixed in consultation with the Chairman of the Committee.