Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Goa - Subsection

Section 127(2)(xl) in The Goa Co-operative Societies Act, 2001

(xl)prescribe the procedure to be followed for the custody of property attached under section 88;