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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Goa - Subsection

Section 95(2)(a) in The Goa, Housing Board Act, 1968

(a)cause the statement of accounts of the Board together with the audit report thereon to be laid annually before the Legislative Assembly of Goa, Daman and Diu; and