Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Sudarshan Kapoor on 24 March, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.32 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10221/2022
(Arising out of impugned final judgment and order dated 08-03-2016
in WPC No. 9011/2015 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI Petitioner(s)
VERSUS
SUDARSHAN KAPOOR & ORS. Respondent(s)
FOR ADMISSION and I.R. and IA No.1220/2023-CONDONATION OF DELAY IN
FILING and IA No.1223/2023-EXEMPTION FROM FILING O.T. and IA
No.1225/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS
Date : 24-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Mr. Rajiv Ranjan, Adv.
For Respondent(s) Mr. Manish Paliwal, AOR
Mr. Sumit Bansal, Adv.
Mr. Udaibir Singh Kochar, Adv.
Ms. Megha Yadav, Adv.
Mr. Nitin Mishra, AOR
Mr. Ishaan Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) D. No. 17623/2021.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R Natarajan Date: 2023.03.24 16:54:24 IST Reason: