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Supreme Court - Daily Orders

Government Of Nct Of Delhi vs Sudarshan Kapoor on 24 March, 2023

Bench: M.R. Shah, C.T. Ravikumar

     ITEM NO.32                              COURT NO.4                 SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10221/2022

     (Arising out of impugned final judgment and order dated 08-03-2016
     in WPC No. 9011/2015 passed by the High Court Of Delhi At New
     Delhi)

     GOVERNMENT OF NCT OF DELHI                                          Petitioner(s)

                                                    VERSUS

     SUDARSHAN KAPOOR & ORS.                                             Respondent(s)

     FOR ADMISSION and I.R. and IA No.1220/2023-CONDONATION OF DELAY IN
     FILING and IA No.1223/2023-EXEMPTION FROM FILING O.T. and IA
     No.1225/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS

     Date : 24-03-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)                 Mr. Atul Kumar, AOR
                                       Ms. Archana Kumari, Adv.
                                       Mr. Rahul Pandey, Adv.
                                       Mr. Rajiv Ranjan, Adv.

     For Respondent(s)                 Mr. Manish Paliwal, AOR
                                       Mr. Sumit Bansal, Adv.
                                       Mr. Udaibir Singh Kochar, Adv.
                                       Ms. Megha Yadav, Adv.

                                       Mr. Nitin Mishra, AOR
                                       Mr. Ishaan Sharma, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag with SLP (C) D. No. 17623/2021.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R Natarajan Date: 2023.03.24 16:54:24 IST Reason: