Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Punjab - Subsection Section 42(2) in Punjab Jail Manual, 1996 (2)District and Sub-Divisional Magistrates or Magistrate subordinate to them and appointed by them in this behalf are to visit the jails in their several jurisdictions once a month.
