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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 18 in The Foreign Contribution (Regulation) Act, 1976

18. Confiscation of article or currency obtained in contravention of the Act .-Any article or currency which is seized under section 16 shall be liable to confiscation if such article or currency has been adjudged under section 19 to have been received or obtained in contravention of this Act.